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SC Seeks Responses of Plea That Travel to Delhi Takes 2 Hours Due to Road Blockades - (20 Jul 2021)

CIVIL

Supreme Court has directed States of Uttar Pradesh and Haryana to file a response in the plea filed by a resident of Noida who alleged that her commute from Noida to Delhi was taking her two hours instead of the usual 20 minutes due to road blockades as a result of farmers' protests.

Tags : SUPREME COURT   TRAVEL TO DELHI  

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