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SIAC Concludes Hearing on Amazon-Future Dispute, to Deliver Judgment in 1 Month - (20 Jul 2021)

ARBITRATION

Singapore International Arbitration Centre (SIAC) has concluded its hearing on the plea filed by e-commerce major Amazon against the Rs 24,713-crore deal between Kishore Biyani-led Future group and Reliance Industries, according to sources. The judgment in the matter is expected to be pronounced after a month.

Tags : SINGAPORE INTERNATIONAL ARBITRATION CENTRE   AMAZON-FUTURE DISPUTE  

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