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DGFT Extends Date for Mandatory Electronic Filing of Non-Preferential CoO - (20 Jul 2021)

CIVIL

Director-General of Foreign Trade (DGFT) has notified the extension of the date for Mandatory electronic filing of Non-Preferential Certificate of Origin (CoO) through the Common Digital Platform to 1st October 2021.

Tags : DIRECTOR-GENERAL OF FOREIGN TRADE   DATE FOR MANDATORY ELECTRONIC FILING OF NON-PREFERENTIAL COO  

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