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Karnataka HC Sets Deadline for Government to Set Up Civil Service Board - (20 Jul 2021)

SERVICE

Karnataka High Court has set a deadline of two months for the government to set up a Civil Service Board (CSB) for recommending transfer and posting of IAS officers, observing that the State government has given the go-by to the apex Court’s order as well as the law enacted way back in 2014 governing the posting of Indian Administrative Service (IAS) officers.

Tags : KARNATAKA HIGH COURT   DEADLINE FOR GOVERNMENT TO SET UP CIVIL SERVICE BOARD  

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