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SC Asks Kerala to Explain on Relaxation in COVID-19 Curbs for Bakrid - (20 Jul 2021)

CIVIL

Supreme Court has asked Kerala Government to explain its reasons for relaxing COVID-19 restrictions between July 18 and July 20 for Bakrid celebrations while noting that any incident which directly affected lives would be viewed sternly and result in “prompt action”.

Tags : SUPREME COURT   RELAXATION IN COVID-19 CURBS FOR BAKRID  

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