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NCLAT Stays Vedanta Group’s Winning Bid for Videocon Industries - (20 Jul 2021)

INSOLVENCY

National Company Law Appellate Tribunal (NCLAT) has stayed Vedanta Group’s winning bid for debt-laden Videocon Industries after an appeal by dissenting creditors that were unhappy with the value realised through the administered resolution.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   VIDEOCON INDUSTRIES  

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