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Delhi HC Directs to Present Petition Challenging Delhi New Excise Policy Before CJ - (19 Jul 2021)

EXCISE

Delhi High Court has directed that the petition challenging tender conditions of Delhi Government's New Excise Policy 2021-22 be presented before a bench headed by the Chief Justice, which is already dealing with other pleas challenging the said policy.

Tags : DELHI HIGH COURT   DELHI NEW EXCISE POLICY  

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