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Karnataka HC Temporarily Restrains Makers of 'Wild Karnataka' Documentary - (19 Jul 2021)

MEDIA AND COMMUNICATION

Karnataka High Court has restrained the makers of the documentary 'Wild Karnataka' from dealing with the film in any manner. The Court has issued the interim direction while hearing a petition filed against alleged commercialization of the film and deprivation of Karnataka Forest Department (KFD) to its rightful share of proceeds.

Tags : KARNATAKA HIGH COURT   MAKERS OF 'WILD KARNATAKA' DOCUMENTARY  

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