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SC Dismisses Plea to Allow Warkaris to Perform Pilgrimage to Temple in Pandharpur - (19 Jul 2021)

CIVIL

Supreme Court has dismissed the petition seeking directions to State of Maharashtra to grant permission to Warkaris of Sant Namdev Maharaj Sansthan and other groups of Warkari sect to be allowed to walk from their doorstep till the temple at Pandharpur.

Tags : SUPREME COURT   PILGRIMAGE TO TEMPLE IN PANDHARPUR  

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