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Extension of time limit for filing claims under the Transport and Marketing Assistance Scheme for specified agricultural products- (Ministry of Commerce and Industry) (13 Jul 2021)

MANU/DGFT/0085/2021

Commercial

In exercise of powers conferred under paragraph 2.04 of the Foreign Trade Policy 2015-2020, as amended from time to time, the Director General of Foreign Trade hereby makes the following amendment in Chapter 7(A) of the Handbook of Procedures (2015-20) with immediate effect:

In para 7A.01(d), the following sentence is added at the end:

"Application for refund of such claims for the quarter ending 31st March, 2020 and 30th June, 2020 may be filed upto 30th September, 2021".

Effect of this Public Notice: The claims for assistance under the TMA Scheme for the quarters ending on 31.03.2020 and 30.06.2020 can be filed upto 30th September, 2021.

Tags : EXTENSION   TIME LIMIT   CLAIMS  

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