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Gauhati HC Directs Jail Authorities to Vaccinate Remaining Inmates in Assam Jails - (19 Jul 2021)

CIVIL

Gauhati High Court has directed the jail authorities to vaccinate inmates, who are remaining for Covid 19 vaccination locked inside different jails in the State of Assam, as early as possible.

Tags : GAUHATI HIGH COURT   VACCINATION OF INMATES  

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