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Allahabad HC Denies Bail to Nurse Accused of Throwing Unadministered COVID Vaccines in Garbage - (19 Jul 2021)

CIVIL

Allahabad High Court has denied pre-arrest bail to a Nurse allegedly involved in criminal wastage of 29 doses of COVID vaccine by thrown the same in the garbage without administering them to the beneficiaries. The Court remarked that the offence for which she is made accused is indeed serious in nature and tends to adversely affect the society at large.

Tags : ALLAHABAD HIGH COURT   NURSE ACCUSED OF THROWING UNADMINISTERED COVID VACCINES IN GARBAGE  

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