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Telangana HC Upholds Preventive Detention of Man Accused of Stalking, Voyeurism - (19 Jul 2021)

CRIMINAL

Telangana High Court has upheld the detention order passed against a 22 year old accused of stalking women, voyeurism and allegedly inducing them to do nude video chats, observing that sexual violence against women is an unlawful intrusion into her right to privacy.

Tags : TELANGANA HIGH COURT   PREVENTIVE DETENTION OF MAN ACCUSED OF STALKING   VOYEURISM  

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