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Bombay High Court Directs Mumbai Police to Protect Trans Person - (19 Jul 2021)

CIVIL

Bombay High Court has directed the Mumbai police to protect a 23-year-old person identifying as a transgender male, from being forced to leave the city at the instance of the parents. The Court has also directed the police not to take any coercive steps against them.

Tags : BOMBAY HIGH COURT   PROTECTION TO TRANS PERSON  

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