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Allahabad HC Denies Bail to Wife of Amar Dubey, Close Associate of Vikas Dubey - (19 Jul 2021)

CRIMINAL

Allahabad High Court has denied bail to the wife of Amar Dubey who was a close associate of Vikas Dubey, a gangster who is said to be the mastermind behind the killing of eight policemen in the Kanpur's infamous Bikru encounter.

Tags : ALLAHABAD HIGH COURT   BAIL TO WIFE OF AMAR DUBEY  

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