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BCI Extends Registration Date for AIBE XVI Till August 14 - (19 Jul 2021)

EDUCATION

Bar Council of India (BCI) has decided to extend the last date of registration for the All India Bar Exam (AIBE) XVI till August 14, 2021. The payment for the same could be made by August 20, 2021.

Tags : BAR COUNCIL OF INDIA   ALL INDIA BAR EXAM XVI  

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