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Delhi HC Grants Time to Centre to Respond to Plea to Ease Restrictions at Nizamuddin Markaz - (19 Jul 2021)

CRIMINAL

Delhi High Court has granted a further two weeks' time to the Centre to respond to a petition by the Delhi Waqf Board seeking to ease restrictions at the Nizamuddin Markaz, which has been locked since 31st March, 2020.

Tags : DELHI HIGH COURT   RESTRICTIONS AT NIZAMUDDIN MARKAZ  

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