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Bombay High Court Confirms Life Sentence of Accused Who Killed His Grandmother - (18 Aug 2015)

Bombay High Court has confirmed life sentence of a 34-year-old man charged with murdering his 85-year-old grandmother because he did not want to look after her and blamed her for troubling his deceased parents and aunt.

Tags : BOMBAY HIGH COURT  CONFIRMS LIFE SENTENCE  

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