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Civil Aviation Ministry Proposes New Rules to Regulate Drone Related Activities - (19 Jul 2021)

CIVIL

Ministry of Civil Aviation has invited suggestions for Draft Drone Rules to regulate Drone Related Activities. These Rules, when notified, will repeal the Unmanned Aircraft System Rules 2021 which had come into force earlier this year. Objections and suggestions are invited from the public till 5th August 2021.

Tags : MINISTRY OF CIVIL AVIATION   NEW RULES TO REGULATE DRONE RELATED ACTIVITIES  

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