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Calcutta HC Issues Notice on Plea Challenging Validity of Taxation and Other Laws Act, 2020 - (19 Jul 2021)

OTHER TAXES

Calcutta High Court has issued notice on a plea challenging the constitutional validity of the provisions of The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020.

Tags : CALCUTTA HIGH COURT   VALIDITY OF TAXATION AND OTHER LAWS ACT   2020  

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