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Karnataka Government Extends Time to Complete Assessment Under Karasamadhana Scheme, 2021 - (19 Jul 2021)

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Karnataka Government has extended the time for completion of Assessment or Reassessment or Rectification, withdrawal of the appeal, other proceedings to avail benefits under Karasamadhana Scheme, 2021.

Tags : KARNATAKA GOVERNMENT   KARASAMADHANA SCHEME   2021  

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