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AP HC Sentences ACP to Imprisonment and Fine in Contempt Case - (19 Jul 2021)

CONTEMPT OF COURT

Andhra Pradesh High Court has sentenced K. Srinivasa Rao, who had worked as the Assistant Commissioner of Police (ACP) in Vijayawada, to four weeks imprisonment and ordered to pay a fine of Rs. 1,000 in a contempt case.

Tags : ANDHRA PRADESH HIGH COURT   IMPRISONMENT AND FINE IN CONTEMPT CASE  

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