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Delhi HC Issues Notice on New Zealand YouTuber Karl Rock's Wife's Plea Against Blacklisting Him - (16 Jul 2021)

CIVIL

Delhi High Court has issued notice on a writ petition filed by YouTube vlogger Manisha Malik, wife of New Zealand YouTuber Karl Edward Rice (popularly known as Karl Rock) seeking quashing of a blacklisting order issued against him which has prevented him from returning to India.

Tags : DELHI HIGH COURT   KARL ROCK  

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