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P&H HC Denies Bail to Man Accused of Committing Unnatural Sex with 8 Year Old Child - (16 Jul 2021)

CRIMINAL

Punjab and Haryana High Court has denied bail to a man accused of committing unnatural sex with an 8 year old child after observing that he may victimize other innocent children if set free.

Tags : PUNJAB AND HARYANA HIGH COURT   MAN ACCUSED OF COMMITTING UNNATURAL SEX WITH 8 YEAR OLD CHILD  

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