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SC Permits 5 Civil Service Aspirants to Attend UPSC Interview - (16 Jul 2021)

SERVICE

Supreme Court has allowed five civil service candidates who cleared the UPSC civil service main examinations held this year, but were disqualified for submitting the degree certificates after the cut-off date, to appear for the interview. The Court has passed this direction as a "special case" considering the fact that the candidates missed the last date as their universities declared their results late due to the COVID-19 pandemic.

Tags : SUPREME COURT   CIVIL SERVICE ASPIRANTS  

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