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SC Asks UP Government to Reconsider Allowing Kanwar Yatra Amidst Covid Pandemic - (16 Jul 2021)

CIVIL

Supreme Court has said in categorical terms that the State of Uttar Pradesh cannot go ahead with its decision to allow the Kanwar Yatra in the State amid the COVID-19 pandemic. The Court has asked the State of Uttar Pradesh to reconsider its decision to allow physical yatras.

Tags : SUPREME COURT   KANWAR YATRA  

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