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Delhi HC Directs Centre to Share Memorandum on Deportation of Illegal Migrants - (16 Jul 2021)

CIVIL

Delhi High Court has directed the Centre to share in a sealed cover its office memorandum pertaining to the deportation of illegal migrants from Bangladesh. The Court was adjudicating upon a plea filed by three Bangladeshi nationals seeking to be repatriated to their country of origin after being allegedly abducted and brought to India.

Tags : DELHI HIGH COURT   DEPORTATION OF ILLEGAL MIGRANTS  

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