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Delhi HC Dismisses Plea Seeking Reduction in Dosage Interval of Covishield Vaccine - (16 Jul 2021)

CIVIL

Delhi High Court has dismissed a Public Interest Litigation [PIL] seeking reduction of the present 12-16 week interval for administration of second dose of Covishield vaccine to 8 weeks, for persons over 50 years of age and those having co-morbidities.

Tags : DELHI HIGH COURT   REDUCTION OF DOSAGE INTERVAL OF COVISHIELD VACCINE  

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