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Manipur HC Directs to Specify on Augmentation of Vaccination Drive - (16 Jul 2021)

CIVIL

Manipur High Court has directed the State government to specify as to how it proposes to augment the vaccination drive undertaken by it, in the light of the clear reluctance on the part of a lot of people to avail the benefit of such vaccination.

Tags : MANIPUR HIGH COURT   AUGMENTATION OF VACCINATION DRIVE  

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