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Uttarakhand HC Denies Bail to Man Booked for Abetting Wife's Suicide - (16 Jul 2021)

CRIMINAL

Uttarakhand High Court has denied bail to a man who has been booked for abetting the suicide of his wife as he would allegedly pressurize his wife to make nude video calls and to have sex chat with different persons.

Tags : UTTARAKHAND HIGH COURT   BAIL TO MAN BOOKED FOR ABETTING WIFE'S SUICIDE  

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