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Kerala HC Seeks State Response on Reopening Retail Outlets on All Days - (16 Jul 2021)

CIVIL

Kerala High Court has sought the State's response regarding its opinion on reopening retail outlets including textile stores on all days amid the ongoing pandemic in a plea filed by the Kerala Textiles and Garments Dealers Welfare praying for the State to permit dealers to open their stores every day as opposed to the current restriction of operating only on allotted days of Monday, Wednesday, and Friday.

Tags : KERALA HIGH COURT   OPENING OF RETAIL STORES  

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