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Gauhati HC Extends All Interim Orders Passed by It and Subordinate Courts Till July 19 - (16 Jul 2021)

CIVIL

Gauhati High Court has extended all interim orders passed by the High Court and all other subordinate Courts and Tribunals till 19th July, 2021 in the suo moto PIL instituted by the Court owing to the daily surge of cases during the COVID-19 pandemic.

Tags : GAUHATI HIGH COURT   EXTENSION OF INTERIM ORDERS  

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