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Manipur HC Upholds Manipur Legislative Assembly Speaker's Decision to Accept Resignation - (16 Jul 2021)

CIVIL

Manipur High Court has upheld the decision of the Manipur Legislative Assembly Speaker to accept the resignation of 3 Bharatiya Janata Party MLAs without holding an enquiry and held that the resignation tendered by the petitioners were genuine and voluntary. The Court has also observed that if the resignation is genuine and voluntary (as per the decision of the Speaker), there is nothing wrong with accepting such resignation by the Speaker promptly.

Tags : MANIPUR HIGH COURT RESIGNATION OF 3 BJP MLAS

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