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Karnataka HC Permits Felling of Trees for Metro Project, Directs Planting of Tree Saplings - (16 Jul 2021)

ENVIRONMENT

Karnataka High Court has permitted Bangalore Metro Rail Corporation Limited to cut around 350 trees for the metro project and directed the corporation to plant 4,000 saplings as compensatory afforestation in the Old Military Dairy Farm at Hebbal instead of 3,500 saplings as proposed by the corporation.

Tags : KARNATAKA HIGH COURT   FELLING OF TREES FOR METRO PROJECT  

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