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SC Refuses to Accept Argument That Speaker Has Authority to Take Action Against LDF MLAs - (16 Jul 2021)

CIVIL

Supreme Court has refused to accept the Kerala government’s argument that the Speaker, and not the police, has the authority to take action against the Left Democratic Front (LDF) MLAs who vandalised the Legislative Assembly during the Budget speech in 2015.

Tags : SUPREME COURT   ACTION AGAINST LDF MLAS  

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