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Kerala HC Quashes Tender Floated by KSEB for Procurement of Electric Poles - (16 Jul 2021)

CIVIL

Kerala High Court has quashed the tender floated by the KSEB for procuring electric poles of 8 m length with a working load of 140 kg. The Court has clarified that the board could invite tenders in accordance with its earlier decision for procuring poles of 8 m length with a working load of 200 kg.

Tags : KERALA HIGH COURT   TENDER FLOATED BY KSEB FOR PROCUREMENT OF ELECTRIC POLES  

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