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MP HC Grants Protection to Couple Receiving Threats from Parents - (15 Jul 2021)

FAMILY

Madhya Pradesh High Court has granted protection to a couple receiving threat from their parents after observing that persons, being major, voluntarily marrying each other should not be harassed by anyone merely because they have objection to such a marriage.

Tags : MADHYA PRADESH HIGH COURT   PROTECTION TO COUPLE RECEIVING THREATS FROM PARENTS  

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