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Rajasthan HC Directs to Conduct Training of Principal Magistrates in JJ Boards - (15 Jul 2021)

CIVIL

Rajasthan High Court has directed Child Rights Department of the State Government to ensure that a training programme is conducted for Principal Magistrates posted in Juvenile Justice Boards in order to sensitize them with the mandate of Juvenile Justice Act, 2015.

Tags : RAJASTHAN HIGH COURT   TRAINING OF PRINCIPAL MAGISTRATES IN JJ BOARDS  

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