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Orissa HC Announces Launch of Telegram Channel for Providing Info on Cause Lists - (15 Jul 2021)

CIVIL

Orissa High Court has announced the launch of an official Telegram channel that would facilitate instantaneous information sharing at the convenience of Advocates and litigants. The Telegram channel is scheduled to come into effect from 19th July, 2021.

Tags : ORISSA HIGH COURT   LAUNCH OF TELEGRAM CHANNEL  

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