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Cabinet Notifies Continuation of CSS for Development of Infrastructure Facilities - (15 Jul 2021)

CIVIL

Union Cabinet has approved the continuation of the Centrally Sponsored Scheme (CSS) for Development of Infrastructure Facilities for Judiciary for another five years from April 1, 2021 to March 31, 2026.

Tags : UNION CABINET   CENTRALLY SPONSORED SCHEME (CSS) FOR DEVELOPMENT OF INFRASTRUCTURE FACILITIES FOR JUDICIARY  

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