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Delhi HC Directs Centre to Immediately Notify Crowd Funding Platform for Treatment of Rare Diseases - (15 Jul 2021)

CIVIL

Delhi High Court has directed the Union Ministry of Health and Family Welfare to immediately launch a dedicated online crowdfunding platform for collecting funds for treatment of children suffering from rare diseases.

Tags : DELHI HIGH COURT   CROWD FUNDING PLATFORM FOR TREATMENT OF RARE DISEASES  

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