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RBI Imposes Restrictions on Mastercard from On-Boarding New Customers in India from July 22 - (15 Jul 2021)

BANKING

Reserve Bank of India (RBI) while taking supervisory action on Mastercard Asia / Pacific Pte. Ltd. has imposed the restrictions on Mastercard from On-Boarding new Customers in India from July 22, 2021.

Tags : RESERVE BANK OF INDIA   RESTRICTIONS ON MASTERCARD FROM ON-BOARDING NEW CUSTOMERS  

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