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Punjab and Haryana HC: Children Expected to Look After Elderly Parents - (15 Jul 2021)

FAMILY

Punjab and Haryana High Court has observed that children are expected to look after their elderly parents properly, which is not only a value-based principle, but a bounden duty as enshrined within the mandate of Maintenance and Welfare of Parents and Senior Citizens Act-2007.

Tags : PUNJAB AND HARYANA HIGH COURT   MAINTENANCE OF ELDERLY PARENTS  

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