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Delhi High Court Notifies New Nomenclatures for IPR Matters - (14 Jul 2021)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has notified new nomenclature in respect of the matters relating to Intellectual Property Rights (IPR) coming into force with immediate effect. The office order issued by the Registrar General states that the existing nomenclature of WP-C will be replaced by WP (C)-IPD. Similarly, Civil Misc. (Main) will now be replaced with Civil Misc. (Main)-IPD for dealing with IPR related matters.

Tags : DELHI HIGH COURT   NEW NOMENCLATURE FOR IPR MATTERS  

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