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Madras HC Dismisses Petition Challenging Decision to Set Up Committee for NEET Based Admission - (14 Jul 2021)

EDUCATION

Madras High Court has dismissed the petition challenging Tamil Nadu State Government's decision to set up a committee for the purpose of ascertaining whether the NEET based admission process has prejudicially affected socially backward students.

Tags : MADRAS HIGH COURT   SET UP COMMITTEE FOR NEET BASED ADMISSION  

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