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Bombay HC Stops Release of Promos of Bengali Film, Based on Sheena Bora Murder Case - (18 Feb 2016)

Bombay High Court has stopped release of promos of an upcoming Bengali film, Dark Chocolate, based on Sheena Bora murder case, after accused Peter Mukerjea moved court.

Tags : BOMBAY HIGH COURT   SHEENA BORA MURDER CASE   BENGALI FILM  

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