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Calcutta High Court Permits E-Payment of Court Fees from July 15 - (14 Jul 2021)

CIVIL

Calcutta High Court has permitted e-payment of Court Fees from 15th July, 2021 for the original and appellate side as well as its Circuit Bench at Jalpaiguri. A Standing Operating Procedure (SOP) has been notified in this regard consisting of a step-by-step tutorial for making online payment of Court Fees.

Tags : CALCUTTA HIGH COURT   E-PAYMENT OF COURT FEES  

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