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Madras HC Dismisses Tamil Actor Vijay's Plea Against Entry Tax on Rolls Royce Car - (14 Jul 2021)

OTHER TAXES

Madras High Court has dismissed a petition filed by Tamil Actor Vijay in 2012, seeking forbearance against the Tamil Nadu Government from demanding entry tax on his imported Rolls Royce Ghost Motor car. The Court has also imposed costs of Rs. 1,00,000 on the actor, saying that filing a writ petition for avoiding tax can never be appreciated.

Tags : MADRAS HIGH COURT   ENTRY TAX ON ROLLS ROYCE CAR  

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