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SC Sets Aside MP HC Order to Disburse Amount to Land Owners as Compensation - (14 Jul 2021)

CIVIL

Supreme Court has set aside the Madhya Pradesh High Court order that directed the disbursal of the amount of about Rs. 1.96 Crores deposited by Defence Ministry with Collector as compensation to land owners.

Tags : SUPREME COURT   DISBURSING AMOUNT TO LAND OWNERS  

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