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Bombay HC Allows Entry into Goa with Full Vaccination and Negative COVID-19 Report - (14 Jul 2021)

CIVIL

Bombay High Court has permitted fully vaccinated residents and those who work in Goa to enter the State without a COVID-19 negative report till 5th August, 2021. The Court has allowed the workforce that includes people related to labour, construction and industries in Goa; those who run business in the State; all Goa residents who are required to travel outside of the State for work or medical reasons.

Tags : BOMBAY HIGH COURT   ENTRY INTO GOA  

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